Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 22(1)] [Section 22] [Entire Act]

State of Madhya Pradesh - Subsection

Section 22(1)(xxvi) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(xxvi)Two students to be elected from amongst themselves by students who in the academic session immediately proceeding the election have been members of teams of the Vishwavidyalaya participating in the University tournaments.