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[Cites 1, Cited by 1]

Punjab-Haryana High Court

State Of Haryana And Another vs Hawa Singh And Others on 5 December, 2012

Bench: A.K.Sikri, Rakesh Kumar Jain

             IN THE HIGH COURT OF PUNJAB & HARYANA AT
                            CHANDIGARH


                                              LPA No. 1111 of 2010 (O&M)
                                              Date of Decision: 05.12.2012

State of Haryana and another                                     ..Appellants

                Versus

Hawa Singh and others                                            ..Respondents


CORAM: HON'BLE MR. JUSTICE A.K.SIKRI, CHIEF JUSTICE.
       HON'BLE MR. JUSTICE RAKESH KUMAR JAIN.

Present :       Mr. B.S.Rana, Addl. Advocate General, Haryana,
                for the appellants.

                Mr. G.K.Chatrath, Sr. Advocate with
                Ms. Alka Chatrath, Advocate, for the respondents No.1 and 2.

                Dr. Surya Parkash, Advocate for respondents No. 3 to 11 and 13.

                                  ****

A.K.SIKRI C.J.(Oral)

For orders, see order of even date passed in Letters Patent Appeal No. LPA No. 1641 of 2010 titled as State of Haryana and others Vs. Joginder Singh and others.


                                                      (A.K.SIKRI)
                                                     CHIEF JUSTICE


05.12.2012                                        (RAKESH KUMAR JAIN)
'ravinder'                                              JUDGE