Punjab-Haryana High Court
State Of Haryana And Another vs Hawa Singh And Others on 5 December, 2012
Bench: A.K.Sikri, Rakesh Kumar Jain
IN THE HIGH COURT OF PUNJAB & HARYANA AT
CHANDIGARH
LPA No. 1111 of 2010 (O&M)
Date of Decision: 05.12.2012
State of Haryana and another ..Appellants
Versus
Hawa Singh and others ..Respondents
CORAM: HON'BLE MR. JUSTICE A.K.SIKRI, CHIEF JUSTICE.
HON'BLE MR. JUSTICE RAKESH KUMAR JAIN.
Present : Mr. B.S.Rana, Addl. Advocate General, Haryana,
for the appellants.
Mr. G.K.Chatrath, Sr. Advocate with
Ms. Alka Chatrath, Advocate, for the respondents No.1 and 2.
Dr. Surya Parkash, Advocate for respondents No. 3 to 11 and 13.
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A.K.SIKRI C.J.(Oral)
For orders, see order of even date passed in Letters Patent Appeal No. LPA No. 1641 of 2010 titled as State of Haryana and others Vs. Joginder Singh and others.
(A.K.SIKRI)
CHIEF JUSTICE
05.12.2012 (RAKESH KUMAR JAIN)
'ravinder' JUDGE