Supreme Court - Daily Orders
Union Of India vs Rajiv Suri on 12 September, 2023
ITEM NO.10 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 3799-3800/2019
UNION OF INDIA Appellant(s)
VERSUS
RAJIV SURI Respondent(s)
WITH
Diary No(s). 16286/2019 (XVII)
(FOR CONDONATION OF DELAY IN FILING ON IA 75962/2019 FOR EXEMPTION
FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA 75964/2019)
Diary No(s). 16445/2019 (XVII)
(FOR FOR CONDONATION OF DELAY IN FILING ON IA 75739/2019 FOR STAY
APPLICATION ON IA 75740/2019 FOR EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT ON IA 75742/2019 FOR AMENDMENT OF APPEAL/PETITION
I.A. ON IA 98393/2019 FOR AMENDMENT OF APPEAL / PETITION / I.A. ON
IA 98398/2019 FOR PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/
ANNEXURES ON IA 98402/2019)
C.A. No. 5735/2019 (XVII)
(IA FOR STAY APPLICATION ON IA 106694/2019 FOR EXEMPTION FROM
FILING C/C OF THE IMPUGNED JUDGMENT ON IA 106696/2019)
C.A. No. 5799/2019 (XVII)
(FOR EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT ON IA
107960/2019 FOR STAY APPLICATION ON IA 107961/2019 FOR EXEMPTION
FROM FILING O.T. ON IA 22672/2020)
C.A. No. 7436/2019 (XVII)
(IA FOR EX-PARTE STAY ON IA 136523/2019 FOR EXEMPTION FROM FILING
O.T. ON IA 136525/2019 FOR EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT ON IA 136526/2019 IA No. 136523/2019 - EX-PARTE
STAY)
C.A. No. 2626/2020 (XVII)
(IA No. 29632/2020 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT IA No. 29631/2020 - GRANT OF INTERIM RELIEF)
Signature Not Verified
Digitally signed by
NEETA SAPRA
Date: 2023.09.13
Diary No(s). 6611/2020 (XVII)
16:52:22 IST
Reason:
2
(IA FOR CONDONATION OF DELAY IN FILING ON IA 40820/2020 FOR STAY
APPLICATION ON IA 40821/2020 FOR EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT ON IA 40822/2020 FOR APPROPRIATE ORDERS/
DIRECTIONS ON IA 40823/2020)
Date : 12-09-2023 These appeals were called on for hearing today.
CORAM : HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE J.B. PARDIWALA
HON'BLE MR. JUSTICE MANOJ MISRA
For Appellant(s) Mr. Devashish Bharuka, AOR
Mr. Alok Sangwan, Adv.
Mr. Sumit Kumar Sharma, Adv.
Mr. Rajat Sangwan, Adv.
Mr. Vishnu Tallapragada, Adv.
Mr. Vaibhav Yadav, Adv.
Mr. Pradeep Misra, AOR
Mr. Daleep Dhyani, Adv.
Mr. Manoj Kumar Sharma, Adv.
Mr. Suraj Singh, Adv.
Mr. Bhuwan Chandra, Adv.
Mr. Nidhesh Gupta, Sr. Adv.
Mr. Vanshdeep Dalmia, AOR
Mr. Shivam Pundhir, Adv.
Ms. Anisha Jain, Adv.
Ms. Srishti Agnihotri, AOR
Ms. Sanjana Grace Thomas, Adv.
Ms. Tara Kurien, Adv.
Mr. Atmaram Ns Nadkarni, Sr. Adv.
Ms. Usha Nandini V., AOR
Mr. Alex M Scaria, Adv.
Mr. Biju P Raman, Adv.
Ms. Saritha Thomas, Adv.
Ms. Aishwarya Bhati, A.S.G.
Mr. Gurmeet Singh Makker, AOR
Ms. Suhashini Sen, Adv.
Mr. Abhishek Atrey, Adv.
Ms. Ruchi Kohli, Adv.
Mr. Mohd. Akhil, Adv.
Mr. Sunil Roy, AOR
3
For Respondent(s) Mr. Nidhesh Gupta, Sr. Adv.
Mr. Vanshdeep Dalmia, AOR
Mr. Shivam Pundhir, Adv.
Ms. Anisha Jain, Adv.
Ms. Aishwarya Bhati, A.S.G.
Mr. Gurmeet Singh Makker, AOR
Ms. Aakanksha Kaul, Adv.
Ms. Ruchi Kohli, Adv.
Mr. S K Singhania, Adv.
Ms. Swarupama Chaturvedi, Adv.
Mr. Annirudh Sharma-ii, Adv.
Mr. Pranay Ranjan, Adv.
Mr. Mehul Gupta, Adv.
Mr. S.r. Singh, Sr. Adv.
Mr. Rajeev Kumar Dubey, Adv.
Mr. Kamlendra Mishra, AOR
Mr. Ajit Sharma, AOR
Mrs. Mona K. Rajvanshi, AOR
Mr. Ashwani Kumar, Adv.
Dr. Manish Singhvi, Sr. Adv.
Mr. Sandeep Kumar Jha, AOR
Ms. Shubhangi Agarwal, Adv.
Mr. Gaurav Khanna, AOR
Mr. Jose Abraham, AOR
Mr. Ravi Prakash Mehrotra, Sr. Adv.
Mr. Alex M Scaria, Adv.
Ms. Saritha Thomas, Adv.
Mr. Arvind Kumar, AOR
M/S. Lex Regis Law Offices, AOR
Mr. Ankur S. Kulkarni, Adv.
Mr. Nirnimesh Dube, Adv.
Mr. Susheel Joseph Cyriac, Adv.
Ms. Uditha Chakravarthy, Adv.
Ms. Priya Bhalerao, Adv.
Mr. Nakul Dewan, Sr. Adv.
Ms. Usha Nandini V., AOR
Mr. Alex M Scaria, Adv.
4
Mr. Biju P Raman, Adv.
Ms. Saritha Thomas, Adv.
Ms. Srishti Agnihotri, AOR
Ms. Sanjana Grace Thomas, Adv.
Ms. Tara Kurien, Adv.
Mr. Anand Varma, AOR
Ms. Apoorva Pandey, Adv.
Mr. Nishit Agrawal, AOR
M/S. Lawfic, AOR
UPON hearing the counsel the Court made the following
O R D E R
1 On the request of the learned counsel appearing on behalf of the Government of India, List the Appeals 17 October, 2023 (GULSHAN KUMAR ARORA) (SAROJ KUMARI GAUR) AR-CUM-PS ASSISTANT REGISTRAR