Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16] [Entire Act] State of Kerala - Subsection Section 16(2) in Kerala Promotion of Tree Growth in Non-Forest Areas Act, 2005 (2)Every such order made under this section shall, as soon as may be after it is made, be laid before the Legislative Assembly.
