Section 34(1)(b) in The Advocates' Welfare Fund Act, 2001

[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(1)(b) in The Advocates' Welfare Fund Act, 2001

(b)that the Trustee Committee has persistently defaulted in complying with any direction given by the appropriate Government under this Act or in the discharge of the functions or performance of the duties imposed on it by or under the provisions of this Act; or

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Union of India - Subsection

Section 34(1)(b) in The Advocates' Welfare Fund Act, 2001