Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Section 4] [Entire Act] State of Andhra Pradesh - Subsection Section 4(1) in Andhra Pradesh Land Reforms (Ceiling On Agricultural Holdings) Act, 1973 (1)The ceiling area in the case of family unit consisting of not more than five members shall be an extent of land equal to one standard holding.
