Allahabad High Court
State Of U.P. vs Pappu @ Pradeep Kumar Misra And Another on 15 July, 2022
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 12 Case :- GOVERNMENT APPEAL No. - 1000273 of 2017 Appellant :- State of U.P. Respondent :- Pappu @ Pradeep Kumar Misra And Another Counsel for Appellant :- Govt. Advocate Hon'ble Mohd. Faiz Alam Khan,J.
As requested by learned A.G.A., list this case on 19.07.2022 in the first five cases of the additional cause list.
Order Date :- 15.7.2022 Anupam S/-