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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of West Bengal - Subsection

Section 5(a) in West Bengal Municipal Employees' (Classification, Control, Appeal and Conduct) Rules, 2010

(a)of an employee appointed on probation during or at the end of the period of probation, in accordance with the terms of his appointment or the rules and orders governing such probation, or