Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 24] [Entire Act] State of Goa - Subsection Section 24(2) in The Goa, Daman and Diu Administration of Evacuee Property Rules, 1965 (2)By leaving it at the last known place of business of the person concerned or by giving or tendering it to some adult member of the family.
