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Bombay High Court

Icici Lombard General Insurance Co. Ltd vs Swiber Offshore Construction Pte. Ltd on 19 January, 2024

Author: Bharati Dangre

Bench: Bharati Dangre

                                                                         Board Sr.No.:-5

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

             COMMERCIAL SUIT NO. 1041 OF 2019

 Icici Lombard General Insurance Co. Ltd.        ....PETITIONER
             V/S
 Oil And Natural Gas Corporation Ltd. And      ....RESPONDENT

Another WITH INTERIM APPLICATION NO. 1974 OF 2019 In Commercial Suit 1041 OF 2019 Icici Lombard General Insurance Co. Ltd. ....PETITIONER V/S Oil And Natural Gas Corporation Ltd. And ....RESPONDENT Another WITH INTERIM APPLICATION NO. 979 OF 2019 In Commercial Suit 1041 OF 2019 Icici Lombard General Insurance Co. Ltd. ....PETITIONER V/S Swiber Offshore Construction Pte. Ltd. ....RESPONDENT Dr. Birendra Saraf, Senior Counsel a/w. Mr. Kushal Amin, Mr. Nishit Dhruva, Ms. Khushbu Chhajed and Mr. Shahbaz Malbari i/by MDP & Partners for Defendent No. 1 (ONGC) Page 1/2 ::: Uploaded on - 19/01/2024 ::: Downloaded on - 20/01/2024 08:39:53 ::: Mr. Sharan Jagtiani Senior Advocate a/w Mr. Siddharth Ranade, Ms. Aviva Jogani and Ms. Ananya Bajpai i/by Trilegal for Defendant No. 3 ICICI Bank Ltd.

CORAM : HON'BLE SMT. JUSTICE BHARATI DANGRE J DATE : 19th January, 2024 P.C. :

S. O. to 01/03/2024 ( at 2.30 pm).
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 19/01/2024 ::: Downloaded on - 20/01/2024 08:39:53 :::