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Union of India - Section

Section 4 in The Petroleum and Natural Gas Regulatory Board (Salaries, Allowances and other Conditions of Service of Chairperson and Members) Rules, 2006

4. Leave.

- The Chairperson and a Member shall be entitled to thirty days of earned leave for every year of service. The payment of leave salary during leave shall be governed by rule 40 of the Central Civil Service (Leave) Rules, 1972. The Chairperson and a Member shall be entitled to encashment of fifty percent of earned leave to his credit at any time.