Rajasthan High Court - Jaipur
Ashok Kumar S/O Ganga Singh Tak vs Krishna Chand Chittora S/O Puroshotum ... on 1 October, 2019
Bench: Mohammad Rafiq, Narendra Singh Dhaddha
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Special Appeal Writ No. 1239/2018
Ashok Kumar S/o Ganga Singh Tak
----Appellant
Versus
Krishna Chand Chittora S/o Puroshotum Lal Chittora
----Respondent
For Appellant(s) : Mr. N.K. Maloo, Senior Advocate with Mr. Arvind Gupta For Respondent(s) : Mr. Ravi Kumar Kasliwal HON'BLE THE ACTING CHIEF JUSTICE HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 01/10/2019 Learned counsel for the respondent submits that till the next date, he shall not press the execution of the recovery certificate of ejection.
Put up on 06/11/2019.
(NARENDRA SINGH DHADDHA),J (MOHAMMAD RAFIQ),Acting CJ Anil Goyal-PS/65 (Downloaded on 03/10/2019 at 09:05:58 PM) Powered by TCPDF (www.tcpdf.org)