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[Cites 0, Cited by 0] [Section 259] [Entire Act]

State of Bihar - Subsection

Section 259(4) in The Bihar Motor Vehicles Rules, 1992

(4)Regional Transport Officers-
(a)Function of Secretaries of the Regional Transport Authorities under Chapter-IV of these rules.
(b)Implementation of Government's policy in respect of Motor Transport.
(c)Any other function which may be assigned by the State Transport Commissioner and/or State Government.