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[Cites 0, Cited by 4] [Section 34] [Entire Act]

Union of India - Subsection

Section 34(a) in The Army Act, 1950

(a)shamefully abandons or delivers up any garrison, fortress, post, place or guard, committed to his charge, or which it is his duty to defend, or uses any means to compel or induce any commanding officer or other person to commit any of the said acts; or