Gujarat High Court
M.T. Maersk Mikage & 4 vs Director Of Income Tax (International ... on 21 July, 2014
Bench: M.R. Shah, K.J.Thaker
C/SCA/9150/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 9150 of 2014
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M.T. MAERSK MIKAGE & 4....Petitioner(s)
Versus
DIRECTOR OF INCOME TAX (INTERNATIONAL TAXATION),....Respondent(s)
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Appearance:
MR B S SOPARKAR, ADVOCATE for the Petitioner(s) No. 1 5
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CORAM: HONOURABLE MR.JUSTICE M.R. SHAH
and
HONOURABLE MR.JUSTICE K.J.THAKER
Date : 21/07/2014
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE M.R. SHAH) NOTICE returnable on 19th August 2014.
(M.R. SHAH, J.) (K.J. THAKER, J.) Ajay Page 1 of 1