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State of Haryana - Section

Section 14 in Haryana Chit Funds Rules, 2018

14. Certificate about furnishing a copy of chit agreement to the subscribers of a chit [Section 10].

- The certificate by the foreman about having furnished a copy of the chit agreement to every subscriber of a chit, under section 10 of the Act, filed with the Registrar, shall be in Form VIII.