Jammu & Kashmir High Court
Inhabitants Of Village Balakote Poonch ... vs Union Territory Of J And K And Others on 22 August, 2022
Author: Javed Iqbal Wani
Bench: Javed Iqbal Wani
Sr.No.82
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
WP (C ) No. 624/2021
CM No. 2849/2021
Inhabitants of Village Balakote Poonch th ..... Petitioner(s)
Shamim Akhter and others
Through: None.
Vs
Union Territory of J and K and others ..... Respondents(s)
Through: None.
Coram: HON'BLE MR. JUSTICE JAVED IQBAL WANI, JUDGE
ORDER
22.08.2022 None present.
Await appearance.
Adjourned.
List on 16.11.2022.
(Javed Iqbal Wani) Judge Jammu 22.08.2022 Renu RENU BALA 2022.08.23 12:14 I attest to the accuracy and integrity of this document