Bombay High Court
Mr. Pandarinath Gopal Tandel vs The Rehabilitation Officer Cidco, And ... on 10 January, 2020
Bench: A.A. Sayed, Anuja Prabhudessai
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 5129 OF 2018
Mr. Pandarinath Gopal Tandel ....Petitioner
V/S
The Rehabilitation Officer Cidco, And Ors. ....Respondent
Mr. Deepak Rane i/by Jitendra Madhukar Pathade For Petitioner Ms. P.N. Diwan AGP,for State/R.no. 5. Mr. C.M. Lokesh i/by Gopal Krishna Shivaram Hegde For Respondent Nos. 1 To 4.
CORAM : A.A. SAYED & SMT. ANUJA PRABHUDESSAI, JJ DATE : 10th January, 2020 P.C. :
Registry to verify and place the matter before the appropriate Court.
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