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[Cites 0, Cited by 0] [Section 17(5)] [Section 17] [Entire Act]

State of Uttar Pradesh - Subsection

Section 17(5)(vii) in Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964

(vii)appoint Sub-Committees, each consisting of two or more of its members, for exercising such powers, performing such duties and discharging such functions as may be assigned to them by the Committee; and