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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2) in Rajasthan Electrical Inspectorate (Formation of Technical Committee and Grant of Licence, Competency Certificate to work and Permit to work) Rules, 2016

(2)Upon passing the examination conducted by the Technical Committee or body/institution appointed by the Government for the purpose, certificate of competency to work may be granted by the Technical Committee to Supervisor or Wiremen, as the case may be.