Supreme Court - Daily Orders
State Of M.P. vs Ramanand Pandey on 10 February, 2014
ITEM NO.85 REGISTRAR COURT.2 SECTION IVA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SUNIL THOMAS
Petition(s) for Special Leave to Appeal (Civil) No(s).26760/2013
STATE OF M.P.& ORS. Petitioner(s)
VERSUS
RAMANAND PANDEY Respondent(s)
(With appln(s) for exemption from filing O.T. and prayer for interim relief
)
Date: 10/02/2014 This Petition was called on for hearing today.
For Petitioner(s) Mr.Vikas Bansal,adv.
Mr. Mishra Saurabh,Adv.
For Respondent(s) Mr.Nikilesh Ramchandran,adv.
Mr.Vivek Yadav,adv.
UPON hearing counsel the Court made the following
O R D E R
It is submitted that Mr.Nikilesh Ramchandran has filed vakalatnama. Respondent is granted time for filing counter affidavit.
List the matter on 30.06.2014.
| | |(Sunil Thomas) | | | |Registrar | SB