Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Supreme Court - Daily Orders

Trajano Dmello vs The State Of Goa on 5 June, 2020

Bench: A.M. Khanwilkar, Dinesh Maheshwari, Sanjiv Khanna

     ITEM NO.22                           Virtual Court 3                     SECTION II-A

                                     S U P R E M E C O U R T O F             I N D I A
                                             RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 7236/2020

     (Arising out of impugned final judgment and order dated 04-05-2018
     in CRLWP No. 46/2017 passed by the High Court Of Judicature At
     Bombay At Goa)

     TRAJANO D-MELLO                                                                 Petitioner(s)

                                                           VERSUS

     THE STATE OF GOA & ORS.                                                      Respondent(s)

     (FOR ADMISSION and I.R. and IA No.47303/2020-CONDONATION OF DELAY
     IN FILING and IA No.47312/2020-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT )

     Date : 05-06-2020 This petition was called on for hearing today.

     CORAM :
                              HON'BLE MR. JUSTICE A.M. KHANWILKAR
                              HON'BLE MR. JUSTICE DINESH MAHESHWARI
                              HON'BLE MR. JUSTICE SANJIV KHANNA


     For Petitioner(s)
                                            Mr. Shikhar Garg, Adv.
                                            Mr. P. V. Yogeswaran, AOR

     For Respondent(s)


                               UPON hearing the counsel the Court made the following
                                                  O R D E R

Delay condoned.

We are not inclined to interfere in this Special Leave Petition. The Special Leave Petition is dismissed accordingly.

Pending applications, if any, stand disposed of.

Signature Not Verified

Digitally signed by
DEEPAK SINGH
Date: 2020.06.05

     (DEEPAK SINGH)
16:24:24 IST
Reason:                                                                        (VIDYA NEGI)
     COURT MASTER (SH)                                                          COURT MASTER (NSH)