Supreme Court - Daily Orders
Trajano Dmello vs The State Of Goa on 5 June, 2020
Bench: A.M. Khanwilkar, Dinesh Maheshwari, Sanjiv Khanna
ITEM NO.22 Virtual Court 3 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 7236/2020
(Arising out of impugned final judgment and order dated 04-05-2018
in CRLWP No. 46/2017 passed by the High Court Of Judicature At
Bombay At Goa)
TRAJANO D-MELLO Petitioner(s)
VERSUS
THE STATE OF GOA & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.47303/2020-CONDONATION OF DELAY
IN FILING and IA No.47312/2020-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
Date : 05-06-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
HON'BLE MR. JUSTICE SANJIV KHANNA
For Petitioner(s)
Mr. Shikhar Garg, Adv.
Mr. P. V. Yogeswaran, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We are not inclined to interfere in this Special Leave Petition. The Special Leave Petition is dismissed accordingly.
Pending applications, if any, stand disposed of.
Signature Not Verified Digitally signed by DEEPAK SINGH Date: 2020.06.05 (DEEPAK SINGH) 16:24:24 IST Reason: (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH)