Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Goa - Subsection

Section 2(h) in The Goa Education Development Corporation Act, 2003

(h)"educational estate" means any site selected by the State Government where the Corporation develops plots of land and/or builds buildings and makes them available for any educational institutions;