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[Cites 0, Cited by 0] [Section 55B] [Entire Act]

State of Odisha - Subsection

Section 55B(a) in The Orissa Factories Rules, 1950

(a)Every jib-crane so construed that the safe working load may be varied by the raising or lowering of the jib, shall have attached there to either an automatic indicator of safe working loads or an automatic jib angle indicator and a table indicating the safe working loads at corresponding inclinations of the jib or corresponding radii of the load.