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[Cites 0, Cited by 0] [Section 55(2)] [Section 55] [Entire Act]

State of Punjab - Subsection

Section 55(2)(c) in The Punjab Habitual Offenders (Control and Reform) Rules, 1957

(c)when the town in question has no Watchman, such notice shall be served on the Principal Police Officer in such town who shall cause to be proclaimed in the like manner by any Police Officer subordinate to him.