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[Cites 0, Cited by 0] [Section 37U(11)] [Section 37U] [Entire Act]

State of Rajasthan - Subsection

Section 37U(11)(iii) in The Rajasthan Minor Mineral Concession Rules, 1986

(iii)Mining Engineer/Assistant Mining Engineer shall maintain clusterwise ledger of EMF for keeping record of collection from lessee/licencee/permit holder and expenditure incurred. Cash book shall be maintained separately for EMF.]