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[Cites 0, Cited by 0] [Section 3(3)] [Section 3] [Entire Act]

State of Odisha - Subsection

Section 3(3)(xii) in The Orissa Zilla Parishad Act, 1991

(xii)[* * *] [Omitted vide Orissa Act No. 17 of 1997 (O.G.E.No. 1566 dated 22.12.1997).]