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[Cites 0, Cited by 0] [Section 69] [Entire Act]

State of Haryana - Subsection

Section 69(6) in Haryana Panchayati Raj Election Rules, 1994

(6)After the total number of votes polled for each candidate has been announced under sub-rule (1) or sub-rule (5) the Returning Officer (Panchayat) or the officer authorised by him, shall complete and sign the result sheet and no application for a recount shall be entertained thereafter :Provided that no step under this sub-rule shall be taken on the completion of the counting until the candidates and [counting] [Substituted by Legislative Supplement Part III dated 4.11.1994.] agents present at the completion thereof have been given a reasonable opportunity to exercise the right conferred by sub-rule (2).