Madhya Pradesh High Court
The State Of Madhya Pradesh vs Ramzan Khan on 23 September, 2022
Author: Sujoy Paul
Bench: Sujoy Paul
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CRA No. 7575 of 2022 (THE STATE OF MADHYA PRADESH Vs RAMZAN KHAN) Dated : 23-09-2022 Shri Yash Soni, learned Government Advocate for the appellant/State.
I.A.No.17832/2022, application for condonation of delay of 4 days. T h e little delay of 4 days is properly explained in the application, therefore the same is allowed. Delay in filing the appeal is hereby condoned.
Let the record of the Court below be requisitioned. List the matter along with record as well as M.Cr.C. No.33726/2018.
(SUJOY PAUL) (PRAKASH CHANDRA GUPTA)
JUDGE JUDGE
ahd
Signature Not Verified
Signed by: MOHD AHMAD
Signing time: 9/24/2022
10:46:23 AM