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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(1)(c) in Andhra Pradesh Apartments (Promotion of Construction and Ownership) Act, 1987

(c)the plans and specifications approved by the local authority as the case may be or the Urban Development Authority of the entire building of which the apartments forms part;