Section 82(3)(iii) in Delhi Motor Vehicles Rules, 1993

[Cites 0, Cited by 0] [Section 82(3)] [Section 82] [Entire Act]

NCT Delhi - Subsection

Section 82(3)(iii) in Delhi Motor Vehicles Rules, 1993

(iii)On receipt of an application, the licensing authority shall grant or renew or refuse to grant or renew the licence, having regard among other things, to the following matters, namely:

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NCT Delhi - Subsection

Section 82(3)(iii) in Delhi Motor Vehicles Rules, 1993