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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(1)(b) in The West Bengal Alienation Of Land (Temporary Provisions) Act, 1954.

(b)he satisfies the Collector that he could not have maintained himself or his family except by making such alienation of such land,