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[Cites 0, Cited by 0] [Section 58(3)] [Section 58] [Entire Act]

Madras Presidency - Subsection

Section 58(3)(a) in Madras Hindu Religious and Charitable Endowments Act, 1951

(a)associating one or more persons with the trustee or constituting a separate body for the purpose of participating or assisting in the whole or any part of the administration of the endowments of such math or of the specific endowment; provided that such person or persons or the members of such body shall be chosen from persons having interest in such math or endowment;