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Himachal Pradesh High Court

Girdhari Lal vs . Hrtc & Others. on 31 March, 2022

Bench: Sabina, Satyen Vaidya

Girdhari Lal vs. HRTC & Others.

.

Ex. Pet. No. 392 of 2021.

31.03.2022 Present: Mr. Varun Thakur, Advocate, for the petitioner.

Mr. Shayam Singh Chauhan, Advocate, for the respondents.

At the request of learned counsel for the parties, list after four weeks.

(Sabina) Judge (Satyen Vaidya) Judge.

31st March, 2022.

(jai) ::: Downloaded on - 31/03/2022 20:17:56 :::CIS