Himachal Pradesh High Court
Girdhari Lal vs . Hrtc & Others. on 31 March, 2022
Bench: Sabina, Satyen Vaidya
Girdhari Lal vs. HRTC & Others.
.
Ex. Pet. No. 392 of 2021.
31.03.2022 Present: Mr. Varun Thakur, Advocate, for the petitioner.
Mr. Shayam Singh Chauhan, Advocate, for the respondents.
At the request of learned counsel for the parties, list after four weeks.
(Sabina) Judge (Satyen Vaidya) Judge.
31st March, 2022.
(jai) ::: Downloaded on - 31/03/2022 20:17:56 :::CIS