Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Odisha - Subsection Section 47(h) in The Orissa Grama Panchayats Election Rules, 1965 (h)[ If it does not bear the seal and signature of the Presiding Officer.] [Inserted vide Orissa Gazette Extraordinary No. 1263, dated 15.11.1995, SRO No. 1260/95.]
