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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(8) in The Orissa Agricultural Produce Markets Rules, 1958

(8)Notwithstanding anything contained in the above Sub-rule the provisions of Sub-rules (3) to (7) shall not apply to the voters' list of the local authority constituency in cases in which there are more than one local authority for a market area.