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State of Tamilnadu - Section

Section 9 in Rules to Regulate the Management of the Forest and Waste Lands in the Kadavur Estate In Tiruchirappalli District

9.

The Collector may, by notification in the District Gazette, direct that no person shall boil catechu, distil wood oil or burn lime or charcoal in any reserved or in any reserved land except at such places as may be specifically set apart for the purpose by the Forest Officer.