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[Cites 0, Cited by 0] [Section 58] [Entire Act]

State of Karnataka - Subsection

Section 58(2) in Karnataka Ayurvedic and Unani Practitioners' Registration and Medical Practitioners' Miscellaneous Provisions Rules, 1964

(2)nomination papers may be delivered between the hours of 11 O' Clock in the morning and 3 O'Clock in the afternoon by the candidate or his proposer or seconder at the Office of the Returning Officer on any date not later than the ................................................(date) ...................................