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[Cites 0, Cited by 0] [Section 13] [Entire Act]

Union of India - Subsection

Section 13(f) in National Cadet Corps (Girls Division) Rules, 1949

(f)if she has been dismissed from the Girls' Division of the National Cadet Corps [or the WACI or the Armed Forces;] [Inserted by S.R.O 216, dated 7th June, 1957, Part II, Section 4, page 97]