Calcutta High Court
Gyaniram & Sons Private Limited vs Concrete Developers Limited on 24 March, 2010
Author: Mohit S. Shah
Bench: Mohit S. Shah
GA No. 3409 of 2005
APOT No. 685 of 2005
with
AP No. 64 of 2005
IN THE HIGH COURT AT CALCUTTA
CIVIL APPELLATE JURISDICTION
ORIGINAL SIDE
Gyaniram & Sons Private Limited
Versus
Concrete Developers Limited
Before:
The Hon'ble Chief Justice Mohit S. Shah
And
The Hon'ble Justice Pinaki Chandra Ghose
Date: 24th March 2010
Even in the second call none appeared either for the appellant
or for the respondent.
Let the matter now be listed on 7th April 2010.
(Mohit S. Shah, CJ.) (Pinaki Chandra Ghose, J.) R. Bose A.R.(CR)