Madhya Pradesh High Court
Kamla Bai vs The State Of Madhya Pradesh on 29 November, 2018
1 CRR-5558-2018 The High Court Of Madhya Pradesh CRR-5558-2018 (KAMLA BAI Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 29-11-2018 Upon request of learned counsel for the petitioner, list the case after two weeks.
(ATUL SREEDHARAN) JUDGE ss Digitally signed by SHYAMLEE SINGH SOLANKI Date: 29/11/2018 16:51:01