Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(21)] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(21)(a) in The West Bengal Maritime Board Act, 2000 (a)a promissory note, debenture, stock or other security of the Central Government or of any State Government: