Section 2 in The Chota Nagpur Rural Police Act, 1914
2. Definitions.
- In this Act, unless there is anything repugnant in the subject or context,-(a)"road-patrol" includes a ghatwan, a digwar, and any other person, by whatever name he may be called who is engaged in the performance of the duties assigned by this Act to road-patrols;(b)"proprietor" and "tenure" have the meaning respectively assigned to those expressions by the Chota Nagpur Tenancy Act, 1908;(c)"village" includes group of villages;(d)"village-policemen" includes a chaukidar, a gorait and kotwar.
