Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(84) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(84)"Supervisor" means:
(a)A person having diploma in Architectural Assistantship or intermediate in Architecture, or
(b)Diploma in Civil Engineering or Degree in any other discipline of Engineering
(c)Trade certificate in Civil draughtsmanship from I.T.I.