Supreme Court - Daily Orders
Vijay Prabhu vs S.T. Lajapathie on 31 October, 2023
Bench: Aniruddha Bose, Bela M. Trivedi
ITEM NO.58 COURT NO.6 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 38709/2023
(Arising out of impugned final judgment and order dated 24-03-2023
in AS No. 211/2013 passed by the High Court Of Judicature At
Madras)
VIJAY PRABHU Petitioner(s)
VERSUS
S.T. LAJAPATHIE & ORS. Respondent(s)
(FOR ADMISSION and I.R. and IA No.221420/2023-CONDONATION OF DELAY
IN FILING and IA No.221421/2023-EXEMPTION FROM FILING C/C OF THE
IMPUGNED JUDGMENT )
Date : 31-10-2023 This petition was called on for hearing today.
CORAM : HON'BLE MR. JUSTICE ANIRUDDHA BOSE
HON'BLE MS. JUSTICE BELA M. TRIVEDI
For Petitioner(s) Mr. S. Nagamuthu, Sr. Adv.
Mr. Namit Saxena, AOR
Mr. Sharath Chandran, Adv.
Mr. Awnish Maithani, Adv.
Mr. Shivam Raghuwanshi, Adv.
Mr. Swapnil Jain, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned. Issue notice. (VARSHA MENDIRATTA) Signature Not Verified (VIDYA NEGI) COURT MASTER (SH) Digitally signed by GEETA AHUJA Date: 2023.10.31 ASSISTANT REGISTRAR 18:07:19 IST Reason: