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Supreme Court - Daily Orders

Vijay Prabhu vs S.T. Lajapathie on 31 October, 2023

Bench: Aniruddha Bose, Bela M. Trivedi

     ITEM NO.58                            COURT NO.6              SECTION XII

                              S U P R E M E C O U R T O F      I N D I A
                                      RECORD OF PROCEEDINGS

     SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 38709/2023

     (Arising out of impugned final judgment and order dated 24-03-2023
     in AS No. 211/2013 passed by the High Court Of Judicature At
     Madras)

     VIJAY PRABHU                                                   Petitioner(s)

                                                  VERSUS

     S.T. LAJAPATHIE & ORS.                                         Respondent(s)

     (FOR ADMISSION and I.R. and IA No.221420/2023-CONDONATION OF DELAY
     IN FILING and IA No.221421/2023-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT )

     Date : 31-10-2023 This petition was called on for hearing today.

     CORAM :             HON'BLE MR. JUSTICE ANIRUDDHA BOSE
                         HON'BLE MS. JUSTICE BELA M. TRIVEDI


     For Petitioner(s)             Mr. S. Nagamuthu, Sr. Adv.
                                   Mr. Namit Saxena, AOR
                                   Mr. Sharath Chandran, Adv.
                                   Mr. Awnish Maithani, Adv.
                                   Mr. Shivam Raghuwanshi, Adv.
                                   Mr. Swapnil Jain, Adv.


     For Respondent(s)


                         UPON hearing the counsel the Court made the following
                                          O R D E R

Delay condoned. Issue notice. (VARSHA MENDIRATTA) Signature Not Verified (VIDYA NEGI) COURT MASTER (SH) Digitally signed by GEETA AHUJA Date: 2023.10.31 ASSISTANT REGISTRAR 18:07:19 IST Reason: