Himachal Pradesh High Court
Meghna Chaudhary vs . The Ambala Syndicate Bus on 21 March, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Meghna Chaudhary vs. The Ambala Syndicate Bus Service & others .
FAO No. 188 of 2013 21.03.2023 Present: Ms.Hemlata Vyas, Advocate, vice Mr.Karan Singh Kanwar, Advocate, for the appellant.
Mr.H.S. Rana, Advocate, for respondents No.1 and 2.
Mr.Rajesh Mandhotra, Advocate, vice Mr.Praneet Gupta, Advocate, for respondent No.3.
r On request of learned counsel appearing for the appellant, matter is adjourned.
List after four weeks.
(Vivek Singh Thakur) Judge March 21, 2023 (Purohit) ::: Downloaded on - 21/03/2023 20:36:14 :::CIS