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[Cites 0, Cited by 0] [Section 31(2)] [Section 31] [Entire Act]

State of Meghalaya - Subsection

Section 31(2)(xxxii) in The Meghalaya School Education Act, 1981

(xxxii)all matters expressly required or allowed by this Act to be prescribed or in respect of which this Act makes no provision, or makes insufficient provisions is, in the opinion of the Government, necessary for the proper implementation of this Act.