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[Cites 0, Cited by 0] [Section 133(1)] [Section 133] [Entire Act]

State of West Bengal - Subsection

Section 133(1)(a) in The West Bengal Motor Vehicles Rules, 1989

(a)that its holder, if required, shall not use a Stage Carriage in a public place for the purpose of carrying or intending to carry passengers unless it carries in addition to the driver, a conductor;