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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(2)(i) in The Foreign Exchange Management (Transfer or Issue of any Foreign Security) Regulations, 2004

(i)may issue FCCBs not exceeding [US $ 750 Million] to a person resident outside India in accordance with and subject to the conditions stipulated in Schedule I;