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Union of India - Section

Section 6 in The Geneva Conventions Act, 1960

6. Proof of application of Convention.

-If in any proceeding under this Chapter in respect of a grave breach of any of the Conventions a question arises under article 2 of that Convention (which relates to the circumstances in which the Convention applies), a certificate under the hand of a Secretary to the Government of India certifying to any matter relevant to that question shall be conclusive evidence of the matter so certified.